(1.) Present petition has been filed under Sec. 482 Cr.P.C for quashing of FIR No.137 dtd. 31/10/2019 registered under Ss. 353, 186, 332 and 34 of the IPC at Police Station Rahon, District SBS Nagar on the basis of the compromise, which has been entered into between the parties.
(2.) 2 of 4 A report dtd. 29/10/2021 has come from Addl. Chief Judicial Magistrate, Shaheed Bhagat Singh Nagar, addressed to the Registrar General of this Court along with the statements of the accused-petitioners as well as the complainant, which is as under:-
(3.) Learned counsel for the petitioners submit that the parties have already entered into compromise so as to live peacefully and no useful purpose will be served in keeping the FIR alive.