RAJESH SAINI Vs. HARISH SAINI

JUDGEMENT

(1.) Petition herein, inter alia, is for setting aside an order dtd. 2/9/2021 passed by learned Civil Judge (Junior Division), Panipat whereby an application filed by the petitioner/plaintiff for framing of an additional issue was rejected.

(2.) Following issues were framed vide an order dtd. 9/10/2015 passed by trial court:-

(3.) Their sufficiency was never challenged until after evidence was led and closed.