(1.) Prayer in the application is for preponement of hearing of the case from 4/3/2022.
(2.) Notice of the application.
(3.) Ms. Kirti Singh, DAG, Haryana accepts notice on behalf of the respondents and does not raise any objection.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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