(1.) Case is taken up for hearing through video conferencing.
(2.) Prayer in the present application under Sec. 482 Cr.P.C. is for preponement of the date of hearing of the main case, which is fixed for 2/11/2021.
(3.) Notice of the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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