LAWS(P&H)-2021-2-103

MANJINDER KAUR CHEEMA Vs. STATE ELECTION COMMISSION, PUNJAB

Decided On February 09, 2021
Manjinder Kaur Cheema Appellant
V/S
State Election Commission, Punjab Respondents

JUDGEMENT

(1.) Vetitioner-Manjinder Kaur Cheema has filed the present writ petiti be broadly categorized into following: