LAWS(P&H)-2021-10-69

SANJAY Vs. STATE OF PUNJAB

Decided On October 01, 2021
SANJAY Appellant
V/S
STATE OF PUNJAB Respondents

JUDGEMENT

(1.) For the reasons stated in the application, same is allowed and date of hearing is preponed from 17/12/2021 to today.

(2.) CRM stands disposed of.

(3.) CRM-M-36305-2020