LAWS(P&H)-2021-8-137

MADHUR MALHOTRA Vs. STATE OF HARYANA

Decided On August 23, 2021
Madhur Malhotra Appellant
V/S
STATE OF HARYANA Respondents

JUDGEMENT

(1.) CRM-22836-2021

(2.) The instant application has been filed for advancing the date of hearing in the main petition from 14/10/2021 to an early date of hearing.

(3.) For the reasons mentioned in the application, same is allowed. Main case i.e., CRM-M-4635-2021 is taken on board today itself.