(1.) This is an application filed for preponing the date of hearing fixed in the main petition i.e. CRWP-10719-2020.
(2.) Notice in the application.
(3.) Mr. Amit Mehta, Senior Deputy Advocate General, Punjab, accepts notice on behalf of the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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