(1.) Prayer in the present application is for placing on record copies of sale deeds Annexures P-4 and P-5.
(2.) For the reasons recorded in the application, the same is allowed. Annexures P-4 and P-5 are permitted to be taken on record subject to all just exceptions.
(3.) Main Case
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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