(1.) Application is allowed, as prayed for.
(2.) Judgment dtd. 7/3/2015 (Annexure A-4) passed by the Judge, Special Court, Ludhiana, is taken on record, subject to all just exceptions. CRM-25117-2021
(3.) Application is allowed, as prayed for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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