(1.) Prayer in this application is for preponing the date fixed in the main petition.
(2.) Heard.
(3.) For the reasons stated in the application, the same is allowed and the main case is taken up today for hearing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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