LAWS(P&H)-2021-1-39

PARAMJIT KAUR Vs. GURDEV SINGH

Decided On January 18, 2021
PARAMJIT KAUR Appellant
V/S
GURDEV SINGH Respondents

JUDGEMENT

(1.) This case has been taken up through Video Conferencing via Webex facility in the light of Pandemic Covid-19 situation and as per instructions.

(2.) This is a claimants' appeal seeking enhancement of compensation.

(3.) Counsel for the parties have been heard.