PARAMJIT SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) The appellant-applicant Paramjit Singh alias Dhadi has filed the present criminal miscellaneous application seeking permission to visit United Kingdom for a period of two months during February and March, 2011.

(2.) Affidavit of Jatinder Pal Singh, PPS, Superintendent Maximum Security Jail, Nabha regarding the period of imprisonment undergone by the appellant-applicant filed in Court today, is taken on record.

(3.) Heard counsel for the parties.