(1.) THIS is an application seeking regular bail in case FIR No. 180 dated 11.9.2010 under Sections 15/61/85 of NDPS Act, P.S. Sidhwan Bet, District Ludhiana.
(2.) AS per the version of the prosecution, on 11.9.2010, police party was going on a Govt. Jeep on patrolling duty and saw that one woman, who was sitting under a tree, started moving after seeing the police party. Police party recovered two bags from the road side in which 55 Kgs. Poppy husk was found.
(3.) LEARNED Deputy Advocate General, Punjab has argued that bags were lying near the canal and the Petitioner was sitting under the tree near the bags and it should be presumed that the said bags were under the custody and possession of the Petitioner.