ASHOK KUMAR AND ANR. Vs. EXECUTIVE ENGINEER, TRANSMISSION SYSTEM, HARYANA VIDYUT PARSAR NIGAM LTD. AND ORS.

JUDGEMENT

(1.) THE Plaintiffs are in revision aggrieved against an order dated 17.05.2011 passed by the learned Additional Civil Judge (Senior Division ), Kaithal, whereby the application under Order 39 Rule 1 and 2, restraining the Defendants from illegally erecting the poles/towers of high transmission lines has been dismissed. The appeal against the said order has also been dismissed by the learned District Judge, Kaithal vide order dated 07.06.2011.