BALJINDER SINGH @ BILLA Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Heard counsel for the parties.

(2.) This order will dispose of CRM No. M-33575 of 2010 filed by Baljinder Singh @ Billa, CRM No. M-37176 of 2010 filed by Mandeep Singh @ Vicky and CRM No. M-35974 of 2010 filed by Ravi as they arise out of the same FIR registered at Police Station Sultanpur Lodhi, District Kapurthala on 10.11.2009 for the offence under Section 15 of the NDPS Act.

(3.) The Petitioners in the respective petitions pray for grant of regular bail in the case that has been registered against them.