SOMVIR Vs. STATE OF HARYANA AND ORS.

JUDGEMENT

(1.) THE Petitioner applied for the post of Hindi Teacher in the category permissible to handicapped persons. Fifteen posts were reserved for such category, out of which five were meant for the persons who were blind or were having low vision. The Petitioner was selected in this category and his name was recommended to the District Education Officer for appointment.

(2.) THE claim has been rejected on the ground that the Petitioner does not fulfill the eligible conditions.

(3.) THE Petitioner possesses the following qualifications: