(1.) Accused Gurdeep Singh has filed this petition for regular bail in case FIR No.29 dated 23.02.2010 under Section 15 of Narcotic Drugs & Psychotropic Substances Act, (in short, NDPS Act) registered at Police Station Khuian Sarwar, District Ferozepur.
(2.) I have heard learned counsel for the parties and perused the case file.
(3.) According to prosecution version, 80 kilograms poppy husk was recovered from the petitioner-accused along with his co-accused who is absconding.