(1.) THE petitioner is a 65 years old woman. Without adverting to the merits or demerits of the petition, the age of the petitioner is sufficient ground to release her on bail.
(2.) BAIL to the satisfaction of the CJM/trial Court, Ferozepur.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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