LAWS(P&H)-1990-10-57

MALKIAT SINGH Vs. HARI KISHAN AND ORS.

Decided On October 08, 1990
MALKIAT SINGH Appellant
V/S
Hari Kishan And Ors. Respondents

JUDGEMENT

(1.) This revision petition is directed against the order of the trial Court dated Aug. 9, 1989, whereby the plaintiffs evidence was closed by Court order.

(2.) The plaintiff filed the suit for ejectment of the defendants from the site, in dispute, Issues were framed on April 29, 1988. Thereafter,the plaintiff was granted ten opportunities to produce his evidence, but he failed to produce the same. Further adjournment sought for was declined vide impugned order.

(3.) At the time of the motion hearing on Aug. 22, 1989, further proceedings in the suit were stayed meanwhile.