(1.) CM-18625-CII-2015
(2.) For the reasons stated in the application, which is duly supported by an affidavit, legal heirs of petitioner-Surjit Sehdev as mentioned in para 5 of the application are ordered to be brought on record.
(3.) Application is allowed, subject to all just exceptions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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