GURMUKH SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Case is taken up for hearing through video conferencing.

(2.) Through this petition, the petitioner seeks anticipatory bail in case FIR No.81 dated 10.04.2020, registered at Police Station Jandiala, Amritsar Rural, under Sections 409, 467, 468 and 471 IPC.

(3.) On 18.08.2020, this Court passed the following order:-