(1.) Learned counsel for the applicant/petitioner has made statement withdrawing the present application.
(2.) Allowed to do so.
(3.) Dismissed as withdrawn. CRM-M-39001-2019
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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