(1.) The petitioners have approached this Court seeking grant of anticipatory bail in respect of a case registered vide FIR No.0256 dated 21.9.2019 at Police Station Dera Bassi, District SAS Nagar under Sections 420, 406, 451, 380, 506 and 120-B of Indian Penal Code.
(2.) At this stage, Mr. Satish Bhardwaj, Advocate has put in appearance on behalf of the complainant and has filed power of attorney, which is taken on record.
(3.) Affidavit of Sh. Satinder Singh, Sub Inspector/Station House Officer, Police Station Derabassi, District SAS Nagar has been filed by learned State counsel today in Court, which is taken on record.