(1.) This case has been taken up through Video Conferencing via Webex facility in the light of Pandemic Covid-19 situation and as per instructions.
(2.) Petitioner seeks benefit of regular bail in FIR No.77 dated 14.04.2020 under Section 21of NDPS Act, registered at police station Ding, District Sirsa.
(3.) Counsel for the parties have been heard.