LAWS(P&H)-2020-2-160

SUKHDEV SINGH Vs. SANJEEV KUMAR

Decided On February 13, 2020
SUKHDEV SINGH Appellant
V/S
SANJEEV KUMAR Respondents

JUDGEMENT

(1.) This order will dispose of FAO Nos.3634 and 3636 of 2013 and 8601 of 2014 as these have emerged out of the same accident that took place on 30.01.2011 in which Rajwinder Kaur and Gagandeep Kaur sustained injuries that proved fatal.

(2.) FAO No.3634 of 2013 has been filed by the claimants seeking additional compensation with regard to death of Rajwinder Kaur, No.3636 of 2013 filed for the same relief qua death of Gagandeep Kaur whereas No.8601 of 2014 has been filed by Tonika, registered owner of offending vehicle i.e. truck No.HR-37-2285.

(3.) FAO No.3634 of 2013 The Tribunal assessed compensation of Rs.5,96,000/-, detailed hereunder:-