LAWS(P&H)-2020-11-179

ANGURI DEVI Vs. JAGTAR

Decided On November 09, 2020
ANGURI DEVI Appellant
V/S
Jagtar Respondents

JUDGEMENT

(1.) For orders see, FAO No. 8641 of 2014 titled as Anguri Devi and another versus Jagtar alias Neeka and others, decided vide separate order of even date.