REGENT COMPUTRONICS PVT. LTD.

Neeru Gupta Appellant

V/S

Ajay Dhawan Respondents

Referred Judgements :-

S M S PHARMACEUTICALS LTD VS. NEETA BHALLA [REFERRED TO]
K K AHUJA VS. V K VORA [REFERRED TO]
NATIONAL SMALL INDUSTRIES CORP LTD VS. HARMEET SINGH PAINTAL [REFERRED TO]
MANNALAL CHAMARIA VS. STATE OF WEST BENGAL [REFERRED TO]
POOJA RAVINDER DEVIDASANI VS. STATE OF MAHARASHTRA [REFERRED TO]
STATNDARD CHARTERED BANK VS. STATE OF MAHARASHTRA [REFERRED TO]

JUDGEMENT

(1.) This is an application for placing on record accompanying documents viz. cheque dated 01.10.2016 along with bank memo dated 25.10.2016, cheque dated 01.10.2016 along with bank memo dated 13.10.2016, full and final settlement/agreement dated 18.12.2015 and annual filing before ROC.

(2.) For the reasons mentioned in the application, the same is allowed.

(3.) Accompanying documents are taken on record subject to all just exceptions.

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NEERU GUPTA Vs. AJAY DHAWAN

Referred Judgements :-

JUDGEMENT

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