(1.) The matter has been taken up through Videoconferencing on account of outbreak of pandemic COVID-19.
(2.) Notice of motion.
(3.) Mr. Baljinder Virk, DAG Haryana accepts notice and puts in appearance on behalf of the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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