(1.) CRM-7249-2017
(2.) Proceedings were initiated on account of dishonour of cheque bearing No.534767 dated 06.06.2012, amounting to Rs.1,79,000/- drawn on Oriental Bank of Commerce, Branch Yamuna Nagar.
(3.) The learned trial Magistrate has recorded the following reasons to dismiss the complaint:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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