NEELAM RANI Vs. STATE OF PUNJAB

JUDGEMENT

(1.) On 04.12.2020, the following order was passed by this Court:-

(2.) In pursuance thereof, the Chief Judicial Magistrate, Ferozepur, has submitted a report. The operative part of the said report, reads as under:-

(3.) After hearing the counsel for the parties and considering the fact that petitioner No.1 - Neelam Rani is born on 19.06.2004 and is aged about I6V2 years, this petition has been filed by concealing the correct date of birth of petitioner No.1 - Neelam Rani.