REGENT COMPUTRONICS PVT. LTD.

AMANDEEP SINGH Appellant

V/S

Rajdeep Kaur Respondents

Referred Judgements :-

ANAMIKA VS. SUMIT SHARMA [REFERRED TO]
RUCHI MAJOO VS. SANJEEV MAJOO [REFERRED TO]
AMIT ANGRA VS. KANCHAN [REFERRED TO]
SHAKUNTALA VS. RAJESH [REFERRED TO]
SUNITA JAIN VS. MITTAR SAIN JAIN [REFERRED TO]
GURTEJ SINGH VS. DIRECTOR, CONSOLIDATION OF HOLDINGS MOHALI [REFERRED TO]

(1.) By way of this application, the applicant/appellant is seeking exemption from filing certified copy of impugned judgment dated 08.11.2016.

(2.) Application is allowed as prayed for.

(3.) There is delay of 10 days in filing the appeal.