RAMAL SINGH Vs. UNION OF INDIA

Referred Judgements :-

SAMIYATHAL AND OTHERS V. SPL. TAHSILDAR AND OTHERS [REFERRED TO]
MEWA RAM VS. STATE OF HARYANA [REFERRED TO]
RUP DIAMONDS VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. S M KOTRAYYA [REFERRED TO]
JAGDISHLAL VS. STATE OF HARYANA [REFERRED TO]
GENERAL ACCIDENT FIRE AND LIFE ASSURANCE CORPORATION LTD VS. JANMAHOMED ABDUL RAHIM [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]
BRIJESH KUMAR VS. STATE OF HARYANA [REFERRED TO]
IMRAT LAL VS. LAND ACQUISITION COLLECTOR [REFERRED TO]
DHIRAJ SINGH VS. HARYANA STATE [REFERRED TO]