(1.) This is an application for condonation of delay of 5 days in re-filing the appeal.
(2.) For the reasons stated therein, the application is allowed. The delay of 5 days in re-filing the appeal is condoned.
(3.) This is an application for placing on record documents Annexures R-1 to R-5.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN