(1.) CM-2636-CII-2020 in FAO-1051-2020
(2.) For the reasons stated in the application, which is duly supported by an affidavit, delay of 26 days in filing the present appeal is condoned.
(3.) Application is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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