KISLAY PANDAY Vs. STATE OF HARYANA

Referred Judgements :-

STATE OF TELANGANA V. HABIB ABDULLAH JEELANI AND OTHERS [REFERRED TO]
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR AND OTHERS V. STATE OF GUJARAT AND ANOTHER [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
DINESHBHAI CHANDUBHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
MUNSHIRAM VS. STATE OF RAJASTHAN AND ANR ETC [REFERRED TO]