(1.) The hearing of this petition has been taken up through video conferencing on account of outbreak of coronavirus (Covid-19) Pandemic. CRM No.25115 of 2020
(2.) Prayer in the application is for placing on record the order dated 23.09.2020 passed by the Sub-Divisional Judicial Magistrate, Hansi as Annexure P-7.
(3.) Application is allowed. The order dated 23.09.2020 is taken on record as Annexure P-7. CRM-M-30999 of 2020