(1.) C M NO.9298-C OF 2018
(2.) Heard.
(3.) In view of averments made in the application supported by an affidavit of Amardeep Jain, Estate Officer, HUDA, Faridabad, the application is allowed. Delay of 9 days in filing the appeal stands condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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