DESH RAJ Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Vide this common order, CRM-M No.30855 of 2019 titled Desh Raj Vs. State of Punjab, CRM-M No.30894 of 2019 titled Amarjit Kaur Vs. State of Punjab and CRM-M No.33356 of 2019 titled Karnail Kaur Vs. State of Punjab are being disposed of.

(2.) Prayer is for grant of anticipatory bail in case bearing FIR No.99 dated 18.06.2019, registered under Sections 306, 34 IPC at Police Station Sadar Nabha, District Patiala.

(3.) On 27.08.2019, following order was passed by the Co- ordinate Bench:-