NEW MALWA BUS SERVICE Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Matter has been taken up through Video Conferencing via Webex facility in the light of the COVID-19 situation and as per instructions.

(2.) Petitioner is a transport company working under the name and style of M/s The New Malwa Bus Service.

(3.) Instant writ petition has been filed seeking a Mandamus directing respondents No.2 to 4 i.e. the State Government authorities under the Department of Transport, State of Punjab to release the buses of the petitioner bearing registration Nos.PB-02DF-9986 and PB-02CR-9985.