(1.) Petitioners have preferred this petition for quashing of FIR No.780 dated 31.07.2019 registered under Sections 323, 34, 365, 384 and 506 IPC at Police Station City Thanesar, District Kurukshetra (Annexure P-1) and all the subsequent proceedings arising in pursuance thereof on the basis of compromise.
(2.) On 23.09.2019, following order was passed by the Co-ordinate Bench of this Court:-
(3.) In compliance of the aforesaid order, both the parties appeared before the Chief Judicial Magistrate, Kurukshetra on 27.09.2019 and got their statements recorded in the context of genuineness of the compromise in question. The Chief Judicial Magistrate, Kurukshetra vide report dated 27.09.2019 has also endorsed the following facts:-