LAWS(P&H)-2020-2-149

SALIM KHAN Vs. KULBHUSAN KUMAR

Decided On February 06, 2020
SALIM KHAN Appellant
V/S
Kulbhusan Kumar Respondents

JUDGEMENT

(1.) Heard.

(2.) Allowed as prayed for.

(3.) Documents Annexure P-6 to P-8 are taken on record subject to just exceptions.