(1.) The Court has been convened through video conferencing due to Covid-19 pandemic.
(2.) Prayer made in the application is for placing on record judgment dated 01.05.2017 and judgment dated 18.02.2019 as Annexures P3 and P4, respectively.
(3.) Notice of the application.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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