AMRITPAL SINGH AND ANOTHER Vs. STATE OF PUNJAB

JUDGEMENT

(1.) This case has been taken up through Video Conferencing via Webex facility in the light of Pandemic Covid-19 situation and as per instructions.

(2.) Petitioners seek regular bail pending trial in FIR No.129 dated 23.11.2019, under Section 302/34 IPC and Section 25/54/59 of Arms Act, 1959, registered at Police Station Khilchian, District Amritsar.

(3.) Counsel for the parties have been heard.