(1.) It has been submitted by learned counsel for the petitioner that she be permitted to withdraw the present petition with liberty to file a private complaint in respect of the acts committed by the private respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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