(1.) (Oral) Mr. K S Pannu, DAG, Punjab, on instructions from SI -Anoop Singh, states that the petitioner has since joined the investigation. In view of the above, the order dated 08.03.2010 passed by this Court is made absolute.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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