(1.) At the joint request of learned Counsel for the parties, the hearing of the writ petition is preponed from 29.11.2010 to today.
(2.) On 11.10.2010, following order was passed:
(3.) We have heard learned Counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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