PINEGROVE INTERNATIONAL CHARITABLE TRUST Vs. UNION OF INDIA

Referred Judgements :-

MYSORE KIRLOSKAR LTD. V. CIT [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD VS. SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT:SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION SURAT [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI SAFDARJUNG ENCLAVE EDUCATION SOCIETY VS. CHILDREN BOOK TRUST:MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUN ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
ESCORTS LIMITED GODREJ SOAPS LIMITED VS. UNION OF INDIA [REFERRED TO]
ADITANAR EDUCATIONAL INSTITUTION VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]
S RM M CT M TIRUPPANI TRUST VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
AMERICAN HOTEL AND LODGING ASSOCIATION EDUCATIONAL INSTITUT VS. CENTRAL BOARD OF DIRECT TAXES [REFERRED TO]
SIDDHO MAL AND SONS VS. INCOME TAX OFFICER [REFERRED TO]
AMERICAN HOTEL AND LODGING ASSOCIATION EDUCATIONAL INSTITUTE VS. CENTRAL BOARD OF DIRECT TAXES MINISTRY OF FINANCE GOVERNMENT OF INDIA NEW DELHI [REFERRED TO]
BIRLA VIDHYA VIHAR TRUST VS. COMMISSIONER OF INCOME TAX CENTRAL I [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DOON FOUNDATION [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. JYOTI PRABHA SOCIETY [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. QUEENS' EDUCATIONAL SOCIETY [REFERRED TO]
DIRECTOR OF INCOME TAX (EXEMPTIONS) VS. ETERNAL SCIENCE OF MANS SOCIETY [REFERRED TO]
DIRECTOR OF INCOME TAX (EXEMPTION) VS. PRAKASH EDUCATION SOCIETY [REFERRED TO]