(1.) This is an old second appeal pending for last about 22 years.
(2.) As per office report dated 25.5.2010, respondents No. 1 and 2 have not been served. Till day appellant has not taken any step to serve the respondents.
(3.) Order 41 Rule 38 CPC (As applicable in Punjab) reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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