(1.) Notice to AG Punjab.
(2.) Mr.Rajinder Mathur, Assistant Advocate General, Punjab accepts notice on the asking of the Court.
(3.) For the reasons mentioned in the applications, both CMs are allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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